LAWS(ORI)-2022-6-45

KUNJA BIHARI NANDA Vs. SUB COLLECTOR, RAIRAKHOL

Decided On June 17, 2022
Kunja Bihari Nanda Appellant
V/S
Sub Collector, Rairakhol Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) Heard learned counsel for the petitioner and learned Addl. Govt. Advocate for the State.

(3.) The petitioner has approached this Court with the following prayer: