(1.) I.A. No.650 of 2021 This matter is taken up by hybrid mode.
(2.) This is an application for extension of period of interim bail granted to the petitioner.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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