LAWS(ORI)-2022-5-107

VARSHA PRIYADARSHINI Vs. GOVT. OF INDIA

Decided On May 27, 2022
Varsha Priyadarshini Appellant
V/S
GOVT. OF INDIA Respondents

JUDGEMENT

(1.) Heard Mrs. Sujata Jena, learned counsel for the Petitioner, Mr. P.K.Parhi, learned ASGI along with Mr. D.R.Bhokta for O.P.Nos.1 and 2, Mr. H.M.Dhal, learned AGA for the State-O.P. No.3 and Mr. A.K.Mohapatra, learned counsel for O.P. No.4.

(2.) Two extra copies of the writ petition be served on Mr. D.R.Bhokta, learned counsel for O.P. Nos.1 and 2 and one extra copy of the writ petition be served on the learned counsels for the State-O.P. No.3 and private O.P.No.4 each.

(3.) List on 4/7/2022.