LAWS(ORI)-2022-7-94

USHARANI SAHOO Vs. BINAY KUMAR MOHAPATRA

Decided On July 27, 2022
Usharani Sahoo Appellant
V/S
Binay Kumar Mohapatra Respondents

JUDGEMENT

(1.) This matter is taken up by hybrid mode.

(2.) Heard Ms.Minati Behera, learned counsel for the petitioner.

(3.) This application has been filed by the petitioner-wife under Sec. 24 of C.P.C. for transfer of Civil Proceeding No.57 of 2022 filed by the opp. party-husband under Sec. - 13 (1) (i) (a) of Hindu Marriage Act in the Court of learned Judge, Family Court, Dhenkanal, to the Court of learned Judge, Family Court, Cuttack.