SIDDHACHIT ROY Vs. RABINDRA KUMAR MALLICK

JUDGEMENT

(1.) This matter arrangement (video n up through Hybrid zing/physical mode).

(2.) Heard Mr. Gyanaloka Mohanty, learned counsel for the petitioner.

(3.) The petitione oy @ Suddhachit Roy has filed this revision petition challenging the order dtd. 20/12/2021 passed by the learned S.D.J.M., Anandapur in 1.C.C. Case No.165 of 2013 in rejecting the petition filed by the learned counsel for the accused (petitioner) for correcting the recording of the petitioner's evidence who was examined as D.W.1.