(1.) Heard Mr. D.Panda, learned counsel appearing for the petitioner and Mr. Rout, learned AGA for the State.
(2.) Admit and notice.
(3.) Learned AGA accepts notice for the State-opposite party.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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