LAWS(ORI)-2022-10-5

KARNAM ANNAPURNA Vs. COLLECTOR, GAJAPATI

Decided On October 10, 2022
Karnam Annapurna Appellant
V/S
Collector, Gajapati Respondents

JUDGEMENT

(1.) The unsuccessful Plaintiffs are the Appellants before this Court. They challenge the concurrent refusal to grant relief to them by both the courts below.

(2.) The original Plaintiff, namely, Sri Karanam Taudu filed C.S. No.04/2005 before the learned Civil Judge (Sr. Divn.), Parlakhemundi with the prayer as follows:

(3.) Present Appellants were substituted upon death of the original Plaintiff as his LRs.