(1.) . TRP (C) No.426 of 2021 and I.A. No.483 of 2021
(2.) This matter is taken up by hybrid mode.
(3.) Mr. Byomakesh Tripathy, learned counsel for the petitioner is permitted to remove defect No.7 (ii) pointed out by the S.R. in Court today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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