(1.) This matter is taken up through video conferencing.
(2.) This is an application under Sec.439 Cr.P.C. for bail and the offences alleged are under Secs.302/201, I.P.C.
(3.) Heard learned counsel for the Petitioner as well as learned A.S.C. for the State-Opposite Party.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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