(1.) This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
(2.) Heard Mr. Ramnath Acharya, learned counsel for the Petitioners and Mr. A.P. Das, learned ASC appearing for the Opp. Parties.
(3.) The present writ Petition has been filed with the following prayer:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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