LAWS(ORI)-2022-3-100

PAS GOLDEN MD.RAJAK Vs. STATE OF ODISHA

Decided On March 31, 2022
Pas Golden Md.Rajak Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid arrangement (video conferencing/physical mode). Heard learned counsel for the petitioner and learned counsel for the State.