REGENT COMPUTRONICS PVT. LTD.

SHYAM SUNDAR DAS Appellant

V/S

STATE OF ODISHA Respondents

Referred Judgements :-

K M IBRAHIM VS. K P MOHAMMED [REFERRED TO]
DAMODAR S PRABHU VS. SAYED BABALAL H [REFERRED TO]
GIMPEX PRIVATE LIMITED VS. MANOJ GOEL [REFERRED TO]
KHIROD KUMAR SAHU VS. STATE OF ODISHA [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

(2.) Heard learned counsel for the Petitioner.

(3.) This is an application for condonation of delay under Sec. 5 of the Limitation Act in filing the criminal revision. There is delay of 725 days in filing the criminal revision.

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SHYAM SUNDAR DAS Vs. STATE OF ODISHA

Referred Judgements :-

JUDGEMENT

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