(1.) This matter is taken up by video conferencing mode.
(2.) Heard Mr.Behera, learned counsel for the Petitioner and Shri Rath, learned counsel for the State.
(3.) This is an application under Sec. 439 Cr.P.C. and the offences alleged are under Ss. 376(D)/366 of the I.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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