(1.) Heard Mr. S.K. Dwibedi, learned counsel for the Petitioner and Mr. D. Moharana, learned Standing Counsel (Vigilance).
(2.) Issue notice. Mr. Moharana accepts notice for State " Opposite Party and prays for some time to get instructions in the matter.
(3.) List the matter on 19/7/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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