BIJAY KUMAR SWAIN Vs. BISWESWAR MAHANTY

JUDGEMENT

(1.) The matter is taken up through video conferencing mode.

(2.) Heard Mr. S.P. Mishra, learned Senior Counsel for the Petitioners.

(3.) The subject matter of challenge in the present petition is order dtd. 23/12/2021 of the learned Civil Judge (Senior Division) Soro passed in CS No.1032 of 2005.