LAWS(ORI)-2022-2-95

MAMA BISOI Vs. TRINATH BISOI

Decided On February 07, 2022
Mama Bisoi Appellant
V/S
Trinath Bisoi Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid mode.

(2.) This petition has been filed by the Petitioner to transfer C.P No.31 of 2017 from the court of learned Civil Judge (Senior Division), Jharsuguda to the court of Judge, Family Court, Khurda now circuit court functioning at Banpur on the ground of long distance.

(3.) Heard learned counsel for the Petitioner. None appears for the Opposite Party.