(1.) This matter is taken up through virtual mode.
(2.) Heard learned counsel for the petitioner.
(3.) The petitioner is an accused in ICC Case No. 274 of 2016 pending in the Court of learned S.D.J.M., Bhadrak for the alleged commission of offence under Sec. 138 of N.I. Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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