(1.) This matter is taken up through hybrid mode.
(2.) Heard learned counsel for the petitioners.
(3.) Defects as pointed out by the Registry shall be removed within seven working days as undertaken by the learned counsel for the petitioners.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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