LAWS(ORI)-2022-3-69

CENTRE FOR YOUTH & SOCIAL DEVELOPMENT, BHUBANESWSAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2 (1), BHUBANESWAR

Decided On March 14, 2022
Centre For Youth And Social Development, Bhubaneswsar Appellant
V/S
Assistant Commissioner Of Income Tax, Circle 2 (1), Bhubaneswar Respondents

JUDGEMENT

(1.) This appeal by the Assessee is against an order dtd. 12/6/2009 passed by the Income Tax Appellate Tribunal, Cuttack Bench, Cuttack (ITAT) in ITA No.213/CTK/2007 for the Assessing Year (AY), 2004-05.

(2.) While admitting this appeal on 24/11/2009, the following questions were framed for consideration by this Court:

(3.) The Court has heard the submissions of Mr. Gautam Mukherji, learned Senior Counsel appearing for the Appellant-Assessee and Mr. Radheyshyam Chimanka, learned Senior Standing Counsel for the Respondent-Revenue Department.