BADRINARAYAN RATH Vs. STATE OF ODISHA

JUDGEMENT

(1.) Pursuant to an advertisement for the post of teacher in Chemistry, Botany and Zoology (CBZ) issued by the Secretary of Saraswati Academy, Kania, the Petitioner was selected and appointed as Asst. Teacher against the said post as per order of the Secretary of the Management dtd. 25/3/2008.

(2.) Despite repeated opportunities, no counter was filed by the State-Opposite Parties. The Managing Committee of the School (Opposite Party No.4) and the private Opposite Party No.5 also did appear despite sufficient service of notice including notice through Special Messenger. As such, the Writ Petition was heard on the basis of available pleadings and materials on record.

(3.) Heard Mr. S.P.Sahoo, learned counsel for the Petitioner and Mr.P.K.Panda, learned Standing Counsel for the School and Mass Education Department.