SHIVAM AGRO Vs. STATE OF ODISHA

JUDGEMENT

(1.) On being mentioned, the matter is taken up today.

(2.) Perused the memo filed today in Court. The Court clarifies that after para 4 of the order dtd. 7/12/2022; the following para will be added as para 5 and the existing para 5 will be renumbered as para 6:

(3.) Accordingly, the order dtd. 7/12/2022 is modified as under: