SITU Vs. STATE OF ODISHA

JUDGEMENT

(1.) This matter is taken up through Hybrid mode.

(2.) The Petitioners apprehending their arrest in Fategarh P.S. Case No.174 of 2021 corresponding to Special G.R. Case No.126 of 2021 pending in the court of Special Judge under SC and ST (PoA) Act, Nayagarh registered for alleged commission of offence punishable under Ss. 341/323/324/294/354-B/505/34 IPC read with Sec. 3(1)(r)(s)/2(va) of the S.C. and S.T. (PoA) Act have filed this petition for their release on pre-arrest bail.

(3.) Heard learned counsel for the Petitioners and learned counsel for the State.