(1.) This matter is not in today's list. On being mentioned, it is taken up through video conferencing mode.
(2.) This is an application under Sec. 401 of the Cr.P.C.
(3.) Heard learned counsel for the petitioner and learned counsel for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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