DAKSHIN DINAJPUR B.ED.COLLEGE Vs. REGIONAL DIRECTOR, EASTERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHER EDUCATION, BHUBANESWAR

JUDGEMENT

(1.) THE Petitioner, Dakshin Dinajpur B. Ed College represented through its Secretary, has filed this Writ Petition challenging the action of the Regional Director, Eastern Regional Committee, National Council for Teacher Education, Bhubaneswar, Opp. Party No. 1 in not granting recognition as per the Regulation of the National Council for Teacher Education (in short, 'NCTE') and praying for granting of recognition as per the said NCTE Regulation for the session 2012 -2013.

(2.) THE facts leading to the present Writ Petition are as follows: