(1.) L .C.R. is available for perusal.
(2.) HEARD .
(3.) THIS revision is directed against refusal of injunction by the Civil Judge (Senior Division), Bhubaneswar in Misc. Case No. 537 of 1999 and also by 2nd Addl. District Judge, Bhubaneswar in Misc. Appeal No. 14/34 of 2000.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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