(1.) HEARD learned counsel for the petitioner as well as learned counsel for the plaintiff/opp. party.
(2.) THIS civil revision is directed against the order dated 12.10.2001 passed by the Civil Judge (Sr. Division), 2nd Court, Cuttack. In Title Suit No. 95 of 2001.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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