LAWS(ORI)-1991-8-29

COMMISSIONER OF INCOME TAX Vs. SAJITHA BAKERY

Decided On August 05, 1991
COMMISSIONER OF INCOME-TAX Appellant
V/S
SAJITHA BAKERY Respondents

JUDGEMENT

(1.) THIS is a reference under Section 256(1) of the Income-tax Act, 1961, at the instance of the Revenue.

(2.) THE following question has been referred to this court for answer :