LAWS(ORI)-1981-9-32

MODERN UNITED TRADING COMPANY, REPRESENTED BY PRAFULLA KUMAR SAMANTARAY @ PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ANR.

Decided On September 07, 1981
Modern United Trading Company, Represented By Prafulla Kumar Samantaray @ Prafulla Chandra Samantaray Appellant
V/S
State of Orissa And Anr. Respondents

JUDGEMENT

(1.) THE facts giving rise to this revision may be briefly stated as follows:

(2.) FOR ready reference, the relevant portion of the sanction order is quoted below: