LAWS(ORI)-1981-5-12

CUTTACK MUNICIPALITY REPRESENTED THROUGH BINOD BEHARI PATNAIK, LICENCE INSPECTOR Vs. RAJKISHORE MOHAPATRA

Decided On May 04, 1981
Cuttack Municipality Represented Through Binod Behari Patnaik, Licence Inspector Appellant
V/S
Rajkishore Mohapatra Respondents

JUDGEMENT

(1.) THE Appellant Cuttack Municipality has been granted special leave to appeal against the order of acquittal of the Respondent passed by the learned Magistrate Sri S.K. Pradhan, Judicial Magistrate, First Class, Cuttack in 3 C.C. No. 56 of 1975.

(2.) THE case of the complainant may be briefly stated.

(3.) FOUR witnesses were examined on behalf of the prosecution and one on behalf of the defence. The learned Magistrate who tried the case found the accused not guilty and acquitted him. Hence this appeal by the Municipality.