COMMISSIONER OF INCOME TAX Vs. BIJOY KUMAR DAS

Referred Judgements :-

KESHAV MILLS LTD. V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
GEORGE OAKES PRIVATE LTD. V. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS V. GANNON DUNKERLEY & CO. MADRAS LTD. [REFERRED TO]
IKRAHNANDI COAL CO. V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
TATA IRON AND STEEL CO LIMITED VS. STATE OF BIHAR [REFERRED TO]
PUNJAB DISTILLING INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX SIMLA [REFERRED TO]
CHHATRASINHJI KESARISINHJI THAKORE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
TRAVANCORE TITANIUM PRODUCT LIMITED KOCHUVELI VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHIV NATH PRASAD [REFERRED TO]
BIJLI COTTON MILLS P LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BADRI NARAYAN BALAKISHAN VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHOWRINGHEE SALES BUREAU PRIVATE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROYAL BOOT HOUSE [REFERRED TO]
MORLEY (INSPECTOR OF TAXES) VS. TATTERSALL [REFERRED TO]