(1.) This matter is taken up through hybrid mode.
(2.) This matter is listed today in the "to be mentioned" category as the order could not be dictated on 6/9/2021.
(3.) Heard Mr. B.P. Tripathy, learned counsel for the petitioner and Mr. A.K. Nanda, learned Addl. Government Advocate.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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