SUJATA SAHU Vs. STATE OF ORISSA

JUDGEMENT

(1.) Sujata Sahu, who was respondent no.2 in Misc. Appeal Case No.2 of 2017 before Addl. District Magistrate, Ganjam, has filed W.P.(C) No.5722 of 2018 with the following relief:

(2.) Mamatarani Gantayat, who was appellant in M.C. Appeal Case No.2 of 2017 before Addl. District Magistrate, Ganjam, has filed W.P.(C) No.8401 of 2018 with the following relief:

(3.) Since both the writ petitions arise out of the common judgment dtd. 25/1/2018 passed by the Additional District Magistrate, Ganjam in M.C. Appeal Case No.2 of 2017, they have been heard together and are disposed of by this common judgment.