REGENT COMPUTRONICS PVT. LTD.

Varsachala Chetan Appellant

V/S

STATE OF ODISHA Respondents

Referred Judgements :-

MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
ASHOK KUMAR SHARMA OTHERS VS. CHANDER SHEKHAR ANOTHER [REFERRED TO]
SURESH CHANDRA CHOUDHURY VS. BERHAMPUR UNIVERSITY [REFERRED TO]
RAM KUMAR GIJROYA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. [REFERRED TO]
BALASORE ALLOYS LTD AND ANOTHER VS. STATE OF ODISHA AND OTHERS [REFERRED TO]

JUDGEMENT

(1.) The petitioner in W.P. (C) No. 18119 of 2019 seeks the following relief:-

(2.) Similarly, the petitioners in W.P. (C) No. 18127 of 2019 seek the following relief:-

(3.) In both the writ petitions, since the petitioners have claimed the similar relief, the same were heard together and are disposed of by this common judgment.

Click here to view full judgment.

VARSACHALA CHETAN Vs. STATE OF ODISHA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address