REGENT COMPUTRONICS PVT. LTD.

Bhaskar Chandra Mohapatra Appellant

V/S

UCO BANK Respondents

Referred Judgements :-

NEW INDIA ASSURANCE COMPANY LIMITED V. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
ALCHEMIST LIMITED VS. STATE BANK OF SIKKIM [REFERRED TO]
AMBICA INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
RAJENDRAN CHINGARAVELU VS. R K MISHRA ADDL COMMISSIONER OF IT [REFERRED TO]
STERLING AGRO INDUSTRIES LTD VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up by video conferencing mode.

(2.) The present appeal is directed against the judgment dtd. 28/1/2020 of the learned Single Judge dismissing the Appellant's Writ Petition (C) No.18129 of 2016 on the ground of territorial jurisdiction and for a direction for restoring the aforementioned writ petition.

(3.) This is in fact the second round of litigation concerning the appellant's dismissal from the service by the respondent-UCO bank.

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BHASKAR CHANDRA MOHAPATRA Vs. UCO BANK

Referred Judgements :-

JUDGEMENT

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