REGENT COMPUTRONICS PVT. LTD.

Raka Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

RAMESHWAR SHAW V. DISTRICT MAGISTRATE,BURDWAN [REFERRED TO]
STATE OF WEST BENGAL VS. ASHOK DEY [REFERRED TO]
MASOOD ALAM VS. UNION OF INDIA [REFERRED TO]
BHUT NATH METE VS. STATE OF WEST BENGAL [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
FRANCES CORALIE MULLIN VS. W G KHAMBRA [REFERRED TO]
L M S UMMU SALEEMA VS. B B GUJARAL [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
SHASHI AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
VIJAY KUMAR VS. UNION OF INDIA [REFERRED TO]
DHARMENDRA SUGANCHAND CHELAWAT VS. UNION OF INDIA [REFERRED TO]
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
NARESH KUMAR GOYAL VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. BHAURAO PUNJABRAO GAWANDE [REFERRED TO]
UNION OF INDIA VS. DIMPLE HAPPY DHAKAD [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up by video conferencing mode.

(2.) The Petitioner challenges the order dtd. 3/7/2020 issued under Sec. 3 (2) of the National Security Act ('NSA') by the Commissionerate Police, Bhubaneswar-Cuttack directing that the Petitioner Raka @ Akash @ Rakesh Behera @ Bhoi be detained in the Special Jail at Bhubaneswar until further orders.

(3.) The present petition was filed on 10/2/2021. Pleadings have since been completed. This Court has heard Mr. R.K. Mohapatra, learned counsel who has also filed a written note of arguments on behalf of Mr. K.C. Tripathy, learned counsel for the Petitioner, Mr. P.K. Parhi, learned Assistant Solicitor General along with Mr. Satyabrata Panda, learned Central Govt. Counsel appeared on behalf of Opposite Party No.1 ' Union of India and Mr. Janmejaya Katikia, learned Govt. Counsel for the State appeared for Opposite Party Nos.2, 3, 4 and 5.

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RAKA Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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