BISHNU CHARAN MOHANTY Vs. MANJU @ MANJUSA MOHANTY

Referred Judgements :-

LABANYA DEVI AND OTHERS VS. GOVIND MALIK AND OTHERS [REFERRED TO]
CHAITAN DAS VS. SMT. PURNABASI PATTNAYAK AND OTHERS [REFERRED TO]
KUER JANG BAHADUR VS. BANK OF UPPER INDIA LTD.,LUCKNOW [REFERRED TO]
BHAVAN VAJA VS. SOLANKI HANUJI KHODAJI MANSANG [REFERRED TO]
BABU LAL VS. HAZARI LAL KISHORI LAL [REFERRED TO]
UMAJI KESHAO MESHRAM VS. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR [REFERRED TO]
JAMIL AHMED TABAN VS. KHAIR UI NISA [REFERRED TO]
SURAL PAL VS. MEERA ALIAS MERHIA [REFERRED TO]
MAHANT NARAYANA DOSSJEE VARU VS. BOARD OF TRUSTEES TIRUMALAI TIRUPATI DEVASTHANAMAS TIRUPATHI [REFERRED TO]
PEDDA SEETHARAMAPPA VS. PEDDA APPAIAH [REFERRED TO]
LABANYA DEBI VS. GOVINDA MALIK [REFERRED TO]
MAROLI ACHUTHAN VS. KUNHIPATHUMMA [REFERRED TO]
HARIMANDIRJI SAHEB VS. LAND ACQUISITION OFFICER [REFERRED TO]
(MODALVALASAM) LATCHAN NAIDU VS. RAMA KRISHNA RANGA RAO BAHADUR BOBBILI SAMASTHANAM [REFERRED TO]
SATYAWATI VS. RAJINDER SINGH [REFERRED TO]
RADHEY SHYAM AND ORS. VS. CHHABI NATH AND ORS. [REFERRED TO]