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LAWS(ORI)-2021-6-53

PRADYUMNA KUMAR MISHRA Vs. STATE BANK OF INDIA

Decided On June 21, 2021
Pradyumna Kumar Mishra Appellant
V/S
STATE BANK OF INDIA Respondents

Referred Judgements :-

SARBATI DEVI VS. USHA DEVI [REFERRED TO]
VISHIN N KHANCHANDANI VS. VIDYA LACHMANDAS KHANCHANDANI [REFERRED TO]
RAM CHANDER TALWAR VS. DEVENDER KUMAR TALWAR [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up through Video Conferencing mode.

(2.) Heard Mr.S.K.Bhanjadeo, learned counsel for the petitioner and Mr.U.K.Sahoo, learned Additional Standing Counsel for the State.

(3.) The Writ Petition involves the following prayer:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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