(1.) HEARD learned counsel for the appellant.
(2.) PRAYER made in the application is for condonation of delay of 736 days in filing the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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