LAWS(ORI)-2011-9-44

SUMAN PATRA Vs. STATE OF ORISSA

Decided On September 09, 2011
Suman Patra Appellant
V/S
STATE OF ORISSA Respondents

JUDGEMENT

(1.) BLAPL No. 15124 of 2011.

(2.) MR . Saswata Patnaik and associates enter appearance for the informant.

(3.) PETITIONER Suman Patra @ Tiki and his father Akhaya Patra @ Banka having appeared in the Court in person on 22.09.2011 have filed their respective affidavits.