ARATI MUKHERJEE Vs. SAMBHUNATH MUKHERJEE

JUDGEMENT

(1.) The order of the learned Ist Addl. Civil Judge (Sr. Division), Cuttack, passed in T.S. No. 91/91 allowing plaintiff's prayer for amendment of the plaint is under challenge in this Civil Revision.

(2.) Defendants 1 to 4 in T.S. No. 91/91 before the learned Ist Addl. Civil Judge (Sr. Division), Cuttack are the petitioners whereas the plaintiffs in the suit are the opposite parties herein.

(3.) Brief facts of the case needed for determining the question in controversy in the revision are like this :