SONA KHAN Vs. STATE

Referred Judgements :-

BHAGABAT BISWAL V. STATE [REFERRED TO]
CHAKRADHAR ROUT V. THE STATE [REFERRED TO]
PATRIC FRANCIS V. JETHU KISHAN [REFERRED TO]
MADHU LIMAYE MADHU LIMAYE VS. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI [REFERRED TO]
MADHU LIMAYE VS. VED MURTIF [REFERRED TO]
SHRAVAN KUMAR GUPTA VS. SUPERINTENDENT DISTRICT JAIL [REFERRED TO]
RAME GOWDA VS. STATE OF MYSORE [REFERRED TO]
MOIDEEN KUNJU VS. STATE [REFERRED TO]
SATYANARAYAN GANTAYET VS. STATE [REFERRED TO]
PARESH CHANDRA HATI VS. AHITOSH PANDA [REFERRED TO]
MANDALAPU SUNDAR NARAYAN VS. V V CHENULU [REFERRED TO]
HADU PALEI VS. CHANDRAMANI MANTRI [REFERRED TO]
RATILAL JASRAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
JANGIR SINGH VS. STATE [REFERRED TO]
LAXMILAL VS. BHERULAL [REFERRED TO]
JAGDISH PRASAD VERMA VS. STATE [REFERRED TO]
PRAFULLA KR. DUTT VS. AJIT KR. DATTA [REFERRED TO]
UDAYANATH PRADHAN AND 7 ORS. VS. STATE AND ANR. [REFERRED TO]