URMILA SHAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL

Referred Judgements :-

STATE OF ORISSA VS. HARI BEHERA [REFERRED TO]
MURALIDHAR SAHU VS. STATE OF ORISSA [REFERRED TO]
EXECUTIVE ENGINEER,BADANALA IRRIGATION DIVISION,KENDUGUDA VS. RATNAKAR SAHOO [REFERRED TO]
GENERAL SECRETARY,NORTH ORISSA WORKERS UNION VS. THE SUPERINTENDENT,PROSPECTING DIVISION [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
ARUN S O MAHADEORAO DAMKA VS. ADDITIONAL INSPECTOR GENERAL OF POLICE [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
HINDUSTAN TIMES LIMITED VS. UNION OF INDIA [REFERRED TO]
VIKRAMADITYA PANDEY VS. INDUSTRIAL TRIBUNAL LUCKNOW [REFERRED TO]
R M YELLATTI VS. ASST EXECUTIVE ENGINEER [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI [REFERRED TO]
UNION OF INDIA VS. JAI PRAKASH SINGH [REFERRED TO]
U P POWER CORPORATION LTD VS. BIJLI MAZDOOR SANGH [REFERRED TO]
NAGENDRA CHANDRA VS. STATE OF JHARKHAND [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [REFERRED TO]
SITA RAM VS. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. CASTERIBE RAJYA P KARMCHARI SANGHATANA [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
MAYA DEVI VS. RAJ KUMARI BATRA [REFERRED TO]
ASST. ENGINEER, RAJASTHAN DEV. CORP VS. GITAM SINGH [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]
DURGAPUR CASUAL WORKERS UNION VS. FOOD CORPORATION OF INDIA [REFERRED TO]
DISTRICT DEVELOPMENT OFFICER & ANR. VS. SATISH KANTILAL AMRELIA [REFERRED TO]