SIKSHA “O” ANUSANDHAN Vs. COMMISSIONER OF INCOME TAX, ORISSA,BHUBANESWAR AND OTHERS (RESPONDENTS IN ALL THE ABOVE APPEALS)

Referred Judgements :-

INDIAN V. K.S.GOVINDAN [REFERRED TO]
C.I.T. V. TOLLARAM [REFERRED TO]
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA VS. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA [REFERRED TO]
NATIONAL THERMAL POWER COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
UNION OF INDIA VS. AJIT JAIN [REFERRED TO]
GOWRAMMANNI VS. V V PATIL [REFERRED TO]
AJIT JAIN VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MOHAMMAD AYYUB AND SONS AGENCY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TIRUPATI OIL CORPORATION [REFERRED TO]
S C SIBAL VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
JAGMOHAN MAHAJAN VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
MANMOHAN KRISHAN MAHAJAN VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. ROHINI S. WALIA [REFERRED TO]