REGENT COMPUTRONICS PVT. LTD.

Surendra Nath Ghosh, Trust Estate and Ors. Appellant

V/S

State of Orissa and Ors. Respondents

Referred Judgements :-

CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
DEVARAJU PILLAI VS. SELLAYYA PILLAI [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. STATE OF PUNJAB [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. ASHRAFULLA KHAN [REFERRED TO]
V K MAJOTRA VS. UNION OF INDIA [REFERRED TO]
HARIDAS DAS VS. USHA RANI BANIK [REFERRED TO]
JAIN STUDIOS LTD VS. SHIN SATELLITE PUBLIC CO LTD [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]

JUDGEMENT

(1.) THIS Review Petition has been filed with a prayer to review the judgment dated 02.07.2010 passed by this Court in W.P.(C) No. 2990 of 2008.

(2.) THOUGH in the review petition several grounds have been taken at the time of argument Mr. R.K. Mohanty, Learned Counsel for the review -Petitioners restricted them to the following grounds.

(3.) TO deal with the first ground of challenge, it is relevant to know whether all the above five issues have been decided by this Court on the basis of pleadings and contentions raised by the parties.

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SURENDRA NATH GHOSH Vs. STATE OF ORISSA

Referred Judgements :-

JUDGEMENT

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