IDL INDUSTRIES LTD Vs. STATE OF ORISSA

Referred Judgements :-

MOSES V. MACFERIAN [REFERRED TO]
CAPE BRANDY SYNDICATE V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
NIKUNJA KISHORE NAIK V. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
VIDE LUKE V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
COMMISSIONER OF SALES TAX V. AURAIYA CHAMBER OF COMMERCE [REFERRED TO]
CANADIAN PACIFIC AIRLINES LIMITED V. BRITISH COLUMBIA [REFERRED TO]
MAFATLAL INDUSTRIES LTD. V. UNION OF INDIA [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. V. SALES TAX OFFICER [REFERRED TO]
UNION OF INDIA V. ASSAM TIMBER [REFERRED TO]
THE CASE OF INDIA CARBON LTD. V. STATE OF ASSAM [REFERRED TO]
PREM NATH L. GANESH V. PREM NATH L. RAM NATH [REFERRED TO]
STATE REVENUE V. ROYAL INSURANCE AUSTRALIA LTD. [REFERRED TO]
ORIENT PAPER MILLS LIMITED THE STATE OF ORISSA VS. STATE OF ORISSAS:THE ORIENT PAPER MILLS LIMITED [REFERRED TO]
BURMAH CONSTRUCTION COMPANY VS. STATE OF ORISSA [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
KAMALA MILLS LIMITED VS. STATE OF BOMBAY [REFERRED TO]
R ABDUL QUADER AND CO VS. SALES TAX OFFICER 2ND CIRCLE HYDERABAD [REFERRED TO]
BHARAT KALA BHANDAR LIMITED PRIVATE HIRABAI VS. MUNICIPAL COMMITTEE DHAMANGAON [REFERRED TO]
K S VENKATARAMAN AND CO PRIVATE LIMITED VS. STATE OF MADRAS [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
BAIDYANATH AYURVED BHAWAN PVT LIMITED JHANSI VS. EXCISE COMMISSIONER U P [REFERRED TO]
COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA VS. KIRPASHANKER DAYASHANKAR WORAH [REFERRED TO]
KEDARNATH JUTE MFG COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. CENTRAL INDIA INDUSTRIES LIMITED [REFERRED TO]
JODHA MAL KUTHIALA VS. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
D CAWASJI AND COMPANY D CAWASJI AND COMPANY VS. STATE OF MYSORE [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED VS. THIRD INCOME TAX OFFICER MADURAI [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
STATE OF TAMIL NADU VS. L ABU KAVUR BAI:V K ELAIYALWAR:STATE OF TAMIL NADU:STATE OF TAMIL NADU [REFERRED TO]
ELPRO INTERNATIONAL LIMITED UNION OF INDIA VS. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE:ELPRO INTERNATIONAL LIMITED [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
EMPIRE INDUSTRIES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. J H GOTLA YADAGIRI [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. INCOME TAX OFFICER [REFERRED TO]
P K UNNI VS. NIRMALA INDUSTRIES [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
J K SYNTHETICS LIMITED BIRLA CEMENT WORKS VS. COMMERCIAL TAXES OFFICER:STATE OF RAJASTHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX HYDERABAD VS. CHITTOR ELECTRIC SUPPLY CORPORATION [REFERRED TO]
CALCUTTA JUTE MANUFACTURING CO VS. COMMERCIAL TAX OFFICER [REFERRED TO]
KUIL FIREWORKS INDUSTRIES VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
PURSHOTTAM DAYAL VARSHNEY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NEPAL CHANDRA BANERJI VS. COMMERCIAL TAX OFFICER [REFERRED TO]
ORIENT PAPER AND INDUSTRIES LTD VS. SALES TAX OFFICER [REFERRED TO]
ORISSA ROAD TRANSPORT COMPANY LTD VS. SALES TAX OFFICER GANJAM I CIRCLE BERHAMPUR [REFERRED TO]
OSCAR VS. SALES TAX OFFICER ASSESSMENT UNIT BARBIL [REFERRED TO]
TATA ROBINS FRASER LIMITED VS. SALES TAX OFFICER ROURKELA-I CIRCLE [REFERRED TO]
DREDGING CORPORATION OF INDIA LTD VS. STATE OF ORISSA [REFERRED TO]
SHYAMSUNDER SAHOO VS. STATE OF ORISSA [REFERRED TO]
M P GANANAMBAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
INDIAN CABLE COMPANY LTD VS. CEGAT [REFERRED TO]
ASSISTANT COLLECTOR OF C EX VS. CALCUTTA CHEMICAL COMPANY LTD [REFERRED TO]
TATA SPONGE IRON LTD VS. SALES TAX OFFICER [REFERRED TO]
UNION OF INDIA VS. COROMANDEL PRODORITE LIMITED [REFERRED TO]