BIRENDRA NATH MONDAL Vs. VIDYASAGAR UNIVERSITY

JUDGEMENT

(1.) The petitioner after passing B. Com. Part I (3 years Hons.) Examination in Accountancy in the year 1996, the petitioner appeared for B. Com. Part-I examination in 1996 in Accountancy. The results were published in the month of May, 1996. The petitioner was furnished the mark sheet and upon receipt of the same, it was found that the petitioner was awarded the following marks in the four papers concerned;

(2.) The petitioner being dissatisfied with the marks awarded to him with respect to paper No. 12 and Paper No. 14, submitted an application for review/re-examination of the said two papers in the prescribed form on 15th July, 1996. .

(3.) The petitioner was, thereafter, informed by the Vice Principal of the College that the review has been received from the University and the petitioner was asked to submit his original mark sheet for obtaining fresh mark sheet. The petitioner submitted the original mark sheet on 2nd July, 1997. as per receipt, annexure 'D' to the application. .