RAIBAHADUR BISSESSURLAL MOTILAL HALUWASIYA TRUST Vs. PRESIDING OFFICER JUDGE FIRST INDUSTRIAL TRIBUNAL

Referred Judgements :-

AGARWAL HARDWARE INDUSTRIES V. EMPLOYEES' STATE INSURANCE CORPORATION [REFERRED TO]
DHENKANAL MUNICIPALITY V. INDUSTRIAL TRIBUNAL,ORISSA [REFERRED TO]
VENKATACHARYULU V. MANCHALA YESOBU AND ANR. [REFERRED TO]
SHRIRAM BEARINGS LTD. V. E.S.I. CORPORATION [REFERRED TO]
BELLA ASBESTOS AND ENGINEERING (INDIA) PVT. LTD. V. A.HEARTGROVE AND ORS. [REFERRED TO]
GRAPCO INDUSTRIES LTD. V. INDUSTRIAL CREDIT INVESTMENT,CLT [REFERRED TO]
HARI NANDAN AGRAWAL AND ANR. V. S.N.PANDITA [REFERRED TO]
TUSHAR KANTI GHOSH [REFERRED TO]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
INCOME TAX OFFICER CANNANORE VS. M K MOHAMMAD KUNHI [REFERRED TO]
STATE OF BIHAR VS. ASIS KUMAR MUKHERJEE [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
STATE OF KARNATAKA VS. HANSA CORPORATION [REFERRED TO]
GRINDLAYS BANK LIMITED VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [REFERRED TO]
PRESIDENT OF INDIA VS. CAUVERY WATER DISPUTES TRIBUNAL [REFERRED TO]
SARVA SHRAMIK SANGH BOMBAY VS. INDIAN HUME PIPE COMPANY LIMITED [REFERRED TO]
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA VS. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA [REFERRED TO]
DIRECTOR GENERAL OF POLICE VS. G DASAYAN [REFERRED TO]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [REFERRED TO]
GUNGARAM TEA CO LTD VS. 2ND LABOUR COURT [REFERRED TO]
MAGNA VS. RUSTAM [REFERRED TO]
STATE OF BIHAR VS. USHA DEVI [REFERRED TO]
K P VERMA VS. STATE OF BIHAR [REFERRED TO]