OSMAN GAZI Vs. HEMANTA KUMAR HALDER

JUDGEMENT

(1.) These four second appeals arise out of the appellate judgment passed in Title Suits Nos. 225, 226, 227 and 228 of 1957 of the Court of Munsiff at Basirhat at the instance of the plaintiffs of those suits.

(2.) In Title Suit No.225 of 1957 the plaintiff is Baburali Gazi and the defendants are Hemanta Kumar Halder and Tarapada Halder and the pro-defendants are minor Haiderali Gazi represented by his mother guardian Deljan Bibi, Osman Gazi, Pute Gazi, Din Mohammad Gazi, Bahar Ali Gazi and Pagal Chandra Mondal of village Sangrampur.

(3.) In Title Suit No. 226 of 1957 the plaintiffs are Osman Gazi, Pute Gazi, Din Mohammad Gazi and Bahar Ali Gazi and the defendants are Hemanta Kumar Halder and Tarapada Halder and pro-defendants are Paresh Chandra Mondal, Sripada Biswas and Dhirendra Mondal of village Sangrampur.