(1.) The Court will take judicial notice of the signature of the Jailor under section 16, Act XV of 1869, the Prisoner's Testimony Act. Attorney for plaintiff: Baboo B.N. Mitter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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