LAWS(CAL)-2019-4-177

MOFIKUL ALAM MOLLA Vs. STATE OF WEST BENGAL

Decided On April 08, 2019
Mofikul Alam Molla Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) The following issue is to be determined in this case:-

(2.) The petitioners' case in a nutshell is as follows :-

(3.) Mr. Bikash Ranjan Bhattacharya, learned senior Advocate appearing for the petitioners submitted that guidelines for conducting Teacher Eligibility Test under Clause 14 has specifically directed the appropriate government as follows :-